Rajasthan High Court - Jaipur
Chiraguddin And Another vs Smt Nanchi Devi And Others on 20 January, 2017
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B.Civil Miscellaneous Appeal No. 3221 / 2012
1. Chiraguddin S/o Yasin Khan, by caste Musalman, resident of
Sirohi, Police Station Neem Ka Thana, at present Nangli Saledi
Singh, Tehsil Khetri District Jhunjhunu, Rajasthan. (Owner)
2. Sundaram S/o Mukharam by caste Jat, resident of Dhani
Bakhuwali Tan Jodhpura, Tehsil Udaipurwati, District Jhunjhunu.
(Driver)
----Appellant/Non-claimant No. 1 & 2.
Versus
1. Smt. Nanchi Devi w/o Banwarilal aged 62 years,
2. Banwarilal S/o of Late Mungaram aged 64 years,
Both residents of Dhani Dherawali Tan Bilya, Tehsil Khetri,
District Jhunjhunu.
----Respondent/Claimants
3. National Insurance Company Limited, Branch Office Station Road Jhunjhunu.
Respondent/Non-Claimant No. 3. _____________________________________________________ For Appellant(s) : None present _____________________________________________________ HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI Order 20/01/2017 No one appeared for the appellants, even in second round.
Therefore, the appeal is dismissed for non-prosecution.
(DINESH CHANDRA SOMANI)J. Manish/17