Section 7(5)(iii) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Meghalaya - Subsection

Section 7(5)(iii) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(iii)the key fiscal measures and the rationale for any major deviation in fiscal measures pertaining to taxation, subsidy, expenditure borrowings and user charges on public goods/utilities;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Meghalaya - Subsection

Section 7(5)(iii) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006