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[Cites 0, Cited by 0] [Section 80IE(7)] [Section 80IE] [Entire Act]

Union of India - Subsection

Section 80IE(7)(ii) in The Income Tax Act, 1961

(ii)"North-Eastern States" means the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim and Tripura;