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[Cites 0, Cited by 0] [Section 7A(3)] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(3)(iii) in The Citizenship (Amendment) Act, 2003

(iii)the children and grand- children of a person covered under clauses (i) and (ii), but does not include a person who is or had been at any time a citizen of Pakistan, Bangladesh or such other country as the Central Government may, by notification in the Official Gazette, specify. Conferment of rights on overseas citizens of India.