Section 4(i) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

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Section 4(i) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(i)The subjects for exercises, tours and excursions and the maximum marks allotted to each one of them shall be as specified in the following table, namely:-

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Union of India - Subsection

Section 4(i) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016