Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(2)(a) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(a)the form of the Macroeconomic Framework statement under sub-clause (a) of sub-section (1) of Section 7;