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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1)(c) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(c)a motion for the closure, namely, a motion that the question be now put.