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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Telangana - Subsection

Section 198(2)(i) in Telangana Panchayat Raj Act, 2018

(i)counting of votes and declaration of results in respect of members of Mandal Praja Parishads, and Zilla Praja Parishads; and offices of Presidents and Chairmen thereof#on the time and date appointed by the State Election Commission.