Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Nagaland - Subsection Section 50(b) in The Nagaland Excise Act, 1967 (b)to aid an Excise Officer reasonably demanding his aid in the due carrying out of any of the provisions of this Act.
