Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960 1. Definition. - In these rules, "the Act" means the Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 (No. 20 of 1960).
