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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(3)(c) in Gorkhaland Territorial Administration Act, 2011

(c)exercise such other powers, perform such other functions, and discharge such other duties as the Gorkhaland Territorial Administration Sabha may, by general or special resolution, direct or as the Government may, by rules made in this behalf, prescribe.