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State of Madhya Pradesh - Section

Section 21 in The M.P. Jan Shiksha Niyam, 2003

21. Rajya Shiksha Kendra.

- The Rajya Shiksha Kendra shall also perform the following functions, namely :(a)make all efforts in improving the quality of learning level of all the children enrolled in the schools of the State;(b)ensure updation of Village/Ward Education Register of the schools and facilitate its effective use;(c)ensure regular supervision of the schools;(d)review the status of the key educational indicators as mentioned in clause (d) of sub-rule (1) of Rule 12 in the State from time to time and ensure their improvement;(e)develop curriculum and text-books for elementary and adult education;(f)evolve suitable methods and techniques for teaching;(g)coordinate with the districts in preparation of modular training materials and orgainse training programmes for teachers and other functionaries;(h)undertake research for improving quality in education;(i)endeavour to identity the difficulties in learning different subjects and initiate measures to address them;(j)implement academic and educational activities;(k)implement the activities of adult education and be accountable for the implementation of the programmes like total literacy, continuing education, etc.;(l)implement centrally assisted schemes, State schemes and other schemes related to elementary education and adult education;(m)compile and analyse the educational data;(n)encourage innovations in the field of elementary and adult education;(o)prepare Rajya Shiksha Yojna on the basis of Zila Shiksha Yojna and submit it to the State Government;(p)prepare the Legislative Assembly constituency-wise State Annual Academic Report, on the basis of District Annual ' Academic Report;(q)review the activities of Zila Shiksha Kendras, Janpad Shiksha Kendras and Jan Shiksha Kendras from time to time;(r)maintenance of Rajya Shiksha Kosh;(s)co-ordinate with other Government departments carrying out activities related to elementary education;(t)coordinate with other organizations working in the field of education for sharing academic experiences.
(2)The State Project Office of the Shiksha Mission shall be accountable to Rajya Shiksha Kendra for the activities of elementary education.