Section 6(2)(d) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(d)construction and maintenance of shared latrines in slum areas or for the benefit of socially and economically backward classes of citizens;

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