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[Cites 0, Cited by 0] [Section 187(3)] [Section 187] [Entire Act]

State of Goa - Subsection

Section 187(3)(d) in The Goa Panchayat Raj Act, 1994

(d)in the event of an explanation being required from the Sarpanch or other member of the Panchayat, in writing invite such person to meet him and shall in writing specify the point on which explanation is required.