Supreme Court - Daily Orders
Shastri Yagnapurushdasji vs Muldas Bhudardas Vaishya on 1 February, 2016
Author: R.K. Agrawal
Bench: R.K. Agrawal
ITEM NO.43 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2016, I.A. 2/2016 in Civil Appeal No. 517/1964
SHASTRI YAGNAPURUSHDASJI & ORS. Appellant(s)
VERSUS
MULDAS BHUDARDAS VAISHYA & ANR. Respondent(s)
(For grant of inspection to the files and records containing the
proceedings of the matter including all petitions and applications,
and grant permission to take copies of the documents and permission
to appear and argue in person)
Date : 01/02/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
[IN CHAMBERS]
For Appellant(s) Applicant-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Inspection is allowed.
(RASHI GUPTA) (MADHU NARULA) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.02.02 14:32:22 IST Reason: