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Supreme Court - Daily Orders

Shastri Yagnapurushdasji vs Muldas Bhudardas Vaishya on 1 February, 2016

Author: R.K. Agrawal

Bench: R.K. Agrawal

     ITEM NO.43                            COURT NO.8                SECTION IX

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 1/2016, I.A. 2/2016 in Civil Appeal               No.   517/1964


     SHASTRI YAGNAPURUSHDASJI & ORS.                                  Appellant(s)

                                                  VERSUS

     MULDAS BHUDARDAS VAISHYA & ANR.                                  Respondent(s)


     (For grant of inspection to the files and records containing the
     proceedings of the matter including all petitions and applications,
     and grant permission to take copies of the documents and permission
     to appear and argue in person)


     Date : 01/02/2016 These applications were called on for hearing
            today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                                           [IN CHAMBERS]


     For Appellant(s)               Applicant-in-person


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Inspection is allowed.

(RASHI GUPTA) (MADHU NARULA) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.02.02 14:32:22 IST Reason: