Supreme Court - Daily Orders
Odeon Builders Pvt. Ltd. vs Commissioner Of Income Tax on 9 May, 2014
ITEM NO.38
Ê COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).10323/2014
(From the judgement and order dated 29/11/2013 in ITA No.246/2012
of The HIGH COURT OF DELHI AT N. DELHI)
ODEON BUILDERS PVT. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(With prayer for interim relief and office report )
WITH SLP(C) NO. 10569 of 2014
(With prayer for interim relief and office report)
SLP(C) NO. 10750 of 2014
(With prayer for interim relief and office report)
Date: 09/05/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE K.S. RADHAKRISHNAN
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Petitioner(s) Mr. Pranjal Srivastava, Adv.
Mr. Ved Jain, Adv.
Mr.Shantanu Kumar,Adv.
For Respondent(s) Mr. Mukul Gupta, ASG
Mr. Rupesh Kumar, Adv.
Ms. Sadhana Sandhu, Adv.
Mr. Aseem Swaroop, Adv.
Ms. Suverna Kashyap, Adv.
Mrs Anil Katiyar,Adv.
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Connect with S.L.P. (C) No.1267 of 2013.
(Neetu Khajuria) (Renu Diwan) Sr.P.A. Court Master