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State of Chattisgarh - Section

Section 18 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

18. Commission's power to issue General or Special orders or directions.

- Notwithstanding anything contained in these rules, the Commission may issue such special or general orders or directions which may not be inconsistent with the provisions of the Act for fair and free elections.