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NCT Delhi - Section

Section 50 in The Delhi Urban Shelter Improvement Board Act, 2010

50. Delegation of powers by the Board.

- The Board may, by order, direct that any power conferred or any duty imposed on it by or under this Act shall, in such circumstances and under such conditions, if any, as may be specified in the order, be exercised and performed also by any officer or employee specified in the order.