Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(6) in Rajasthan Police Rules, 2008 (6)The members of Community Liasioning Group shall be appointed by the District Superintendent of Police on the recommendations of the Officer Incharge of Police Station and the Circle Officer concerned.
