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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XXIX) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XXIX)to recommend to the Kuladhipati the conferment of honorary degree and academic distinctions in the manner prescribed by the Statute;