Supreme Court - Daily Orders
M/S Primus Analytics Limited vs M/S Abl Bio Technologies Limited on 19 April, 2023
ITEM NO.28 REGISTRAR COURT. 1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1270/2022
M/S PRIMUS ANALYTICS LIMITED Petitioner(s)
VERSUS
M/S ABL BIO TECHNOLOGIES LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 19-04-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Aditya Roy, Adv.
Mr. Himinder Lal, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete on respondent Nos.1 and 2 but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
ATUL M. KURHEKAR Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.04.21 14:35:51 IST Reason: