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Supreme Court - Daily Orders

M/S Primus Analytics Limited vs M/S Abl Bio Technologies Limited on 19 April, 2023

     ITEM NO.28                      REGISTRAR COURT. 1           SECTION II-C

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).    1270/2022

     M/S PRIMUS ANALYTICS LIMITED                                      Petitioner(s)

                                                   VERSUS

     M/S ABL BIO TECHNOLOGIES LIMITED & ANR.                           Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 19-04-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                      Mr. Aditya Roy, Adv.
                                      Mr. Himinder Lal, AOR

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Service is complete on respondent Nos.1 and 2 but none has entered appearance.

Registry to process the matter for listing before the Hon’ble Court, as per rules.

ATUL M. KURHEKAR Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.04.21 14:35:51 IST Reason: