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State of Tamilnadu - Section

Section 6 in The Tamil Nadu Bhoodan Yagna Rules, 1959

6. Manner of filling up of casual vacancies.

- Any fresh appointment of a person to fill any casual vacancy in the office of the Chairman or any other member of the State Board shall be made in consultation with Shri Acharya Vinobha Bhave or a person nominated by him in writing in this behalf:Provided that the Government may, if the circumstances so warrant or in any case of emergency, make such fresh appointment without such consultation, but in consultation with the State Board and the Government shall promptly report to Shri Acharya Vinobha Bhave or a person nominated by him in writing in this behalf, the name of the person appointed to such casual vacancy.