Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 33 in Gujarat Wild Animals and Wild Birds Protection Act, 1963 33. Causing fire prohibited.- No person shall set fire a game sanctuary or kindle a fire or leave one braining in such manner as to endanger such sanctuary. Chapter-V - Trophies and Pet Animals and Birds
