Supreme Court - Daily Orders
Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 18 March, 2024
ITEM NO.48 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 26705/2023
INTERTEK INDIA PRIVATE LIMITED Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10 1 NEW DELHI
Respondent(s)
Date : 18-03-2024 This petition was called on for hearing today.
For Petitioner(s)
Ms. Rubal Bansal Maini, Adv.
Mr. Prakhar Pandey, Adv.
Mr. Faisal Sherwani, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite due service on the sole respondent, there is no appearance.
Hence, process the matter for listing before the Hon’ble Court, as per rules.
PRADIP Y. LADEKAR Registrar Digitally signed by Pradip Pradip Yeshwantrao Yeshwantrao Ladekar Date: 2024.03.19 Ladekar 11:39:22 +0530