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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(v) in The Hemchandracharya North Gujarat University Act, 1986

(v)institution and maintenance by the University of departments, institutes of research or [specialised studies, Post-graduate centres in affiliated colleges] [Substituted for 'specialised studies' by Gujarat 8 of 1990, dated 29th June 1990] and hostels,