Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1989] [Entire Act] Union of India - Section Section 3 in The Central Excise Act, 1944 (3)It shall come into force on such date7 as the Central Government may, by notification in the Official Gazette, appoint in this behalf.Section 2. DefinitionsIn this Act, unless there is anything repugnant in the subject or context,
