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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(4)(ii) in The Anna University of Technology, Madurai Act, 2010

(ii)In case the Director of Technical Education is unable to attend the meetings of the Syndicate for any reason, he may depute any officer of the department, not lower in rank than that of Deputy Director, to attend the meetings.