Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 28F in Andhra Pradesh Forest Act, 1967 28F. Bar of Suits. - No order of the Government of the District Collector under this chapter and no notification issued by the Government under section 28 shall be liable to be questioned in any court.
