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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(iii) in Telangana Housing Board Act, 1956

(iii)a schedule of the staff of officers and servants already employed and to be employed during the next year, to the Government in such form as may be prescribed.