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State of Bihar - Section
Section 113A in Bihar Board's Miscellaneous Rules, 1958
113A. [ [Inserted by C.S. No. 21, dated 16.2.1970.]
A statement of inspections of ministerial officers should be submitted on or before 30th April each year to the Divisional Commissioner concerned by a District Officer in the form below:Statement of Inspections by Ministerial Officers in the district of..........of the year......]| Name of Anchal | Date of inspection by Head Clerk of the Anchal | Date of inspection by Office Superintendent | Remarks |
| Name of Sub-Division | Name of Department | Date of inspection by the Head Clerk of the Sub-Division | Date of inspection by the Office | Remarks |
| Name of District | Name of Department | Date of inspection by the Office Superintendent | Remarks |