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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(1) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983

(1)Every public man shall submit to the prescribed authority a return of all the assets possessed by him and his family members within three months after he becomes a public man.