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Calcutta High Court

Tanaya Industries Pvt. Ltd vs Gcm 337 Seogu-Ri And Ors on 6 January, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OC-10
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Commercial Division]

                                CS-COM/57/2024
                              [OLD NO. CS/100/2014]

                          TANAYA INDUSTRIES PVT. LTD.
                                     VS
                          GCM 337 SEOGU-RI AND ORS.

BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR

Date: 6th January, 2025.

Appearance:

Ms. Hashnuhana Chakraborty, Adv.
Ms. Neelina Chatterjee, Adv. Mr. Suvodeep Chakraborty, Adv. ...for the defendant nos. 1&2 The Court:- PW-1 is examined in part, further examination is adjourned to 31st January, 2025.
Evidence of affidavit is filed by PW-1 may be kept in record along with Judge's Brief of Documents.
(SUGATO MAJUMDAR, J.) S. A. AR (CR)