Calcutta High Court
Tanaya Industries Pvt. Ltd vs Gcm 337 Seogu-Ri And Ors on 6 January, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OC-10
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Commercial Division]
CS-COM/57/2024
[OLD NO. CS/100/2014]
TANAYA INDUSTRIES PVT. LTD.
VS
GCM 337 SEOGU-RI AND ORS.
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 6th January, 2025.
Appearance:
Ms. Hashnuhana Chakraborty, Adv.
Ms. Neelina Chatterjee, Adv. Mr. Suvodeep Chakraborty, Adv. ...for the defendant nos. 1&2 The Court:- PW-1 is examined in part, further examination is adjourned to 31st January, 2025.
Evidence of affidavit is filed by PW-1 may be kept in record along with Judge's Brief of Documents.
(SUGATO MAJUMDAR, J.) S. A. AR (CR)