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State of Jammu-Kashmir - Section

Section 30 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

30. Annual reports.

- The annual report shall be prepared by the State Authority giving brief description of all activities undertaken from State Fund with separate headings and complied in separate chapters and the reports shall include summary of works undertaken and schemes prepared and approved in annual plan of operation, and the annual report shall include the statement in Form-F.