Section 270 in Rajasthan Land Revenue (Land Records) Rules, 1957
270. [ Application of C.C.A. Rules. [Substituted by GSR 52, Dated 8-7-86; published in Rajasthan Gazette Part IV-C(I), Dated 14-8-86, p. 145.]
- The Rajasthan Civil Services (Classification. Control and Appeals) Rules. 1958 shall apply in matter disciplinary action against Teacher/Head Masters of the Patwar Training School].
