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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Punjab - Subsection

Section 166(2) in The Punjab Motor Vehicles Rules, 1989

(2)Every goods carriage with a trailer and tractor-trailer combination shall be fitted with an electric device so as to cause an alaram by working of a buzzer in the driver's cabin on account of failure of the towing mechanism and discoupling of the trailer.