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Andhra Pradesh High Court - Amravati

Lodagala Krishna vs The State Of Ap on 10 October, 2023

Author: K. Sreenivasa Reddy

Bench: K. Sreenivasa Reddy

           HON'BLE SRI JUSTICE K. SREENIVASA REDDY

              WRIT PETITION NO.17039 of 2023
ORDER:

This Writ Petition is filed under Article 226 of the Constitution of India seeking the following prayer;

"....pleased to issue a Writ, Order or direction more particularly one in the nature of Writ of Mandamus declaring the action of the respondents in interfering the civil disputes between the petitioner and the 6th respondent with regard to the open land in patta No.278 in Sy.No.145/6 to an extent of Ac.00.38 cents at Paradesipalem Revenue Village in Devumetta, Chinagadhil Mandal, Visakhapatnam District is illegal, arbitrary, unconstitutional and violative of Articles 14 and 21 of the Constitution of India and contrary to the police Standing Orders and consequently direct the respondents not to interfere in civil disputes between the petitioners and 4th respondent with regard to agricultural land in patta No.278 in Sy.No.145/6 to an extent of Ac.00.38 cents at Paradesipalem Revenue Village in Devumeta, Chinagadhil Mandal, Visakhapatnam District ...."

2. Heard. Perused the record.

3. On instructions learned Assistant Government Pleader for Home submits that on receipt of the complaint against the petitioner herein, the police have registered a case in Crime No.237 of 2023 against the petitioner for the offences punishable under Sections 447, 427 and 506 r/w.34 of IPC. He further submits that for enquiry, the petitioner has been called to the 2 police station and beyond that, the police are not interfering with the disputes between the petitioner and the 6th respondent.

4. Recording the submission of the learned Assistant Government Pleader for Home, this Writ Petition is disposed of. There shall be no order as to costs.

As a sequel thereto, the miscellaneous petitions, if any, pending in this Writ Petition shall stand closed.

_________________________ K. SREENIVASA REDDY, J.

Date:10.10.2023 TM 3 HON'BLE SRI JUSTICE K. SREENIVASA REDDY Writ Petition No.17039 of 2023 Date:10.10.2023 TM