Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Rajasthan - Subsection Section 60(3) in The Nathdwara Temple Rules, 1973 (3)The remuneration of the Auditor so appointed for the audit of the accounts, shall be the first charge on the temple fund and shall be paid within a month of submission of the report by the auditor of the Board.
