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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(37) in Telangana General Clauses Act, 1891

(37)"writing" with its grammatical variations and cognate expressions, shall include 'printing' 'lithography', "photography", with their grammatical variations and cognate expressions, and other modes of representing or reproducing words in a visible form;