Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(d) in Hyderabad City Police Act, 1348 F (d)the word "cattle" shall have the same meaning as defined in sub-section (45a) of section 2 of [the Telangana General Clauses Act, 1308 F.] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.] (Act III of 1308 F);
