Himachal Pradesh High Court
Kehar Singh & Others vs Kehar Singh & Others V. State Of H.P. & ... on 4 November, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kehar Singh & others V. State of H.P. & others.
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Review Petition No. 72 of 2020 4.11.2023 Present: Mr.Vaibhav Chauhan, Advocate, vice Mr.Nitin Thakur, Advocate, for the petitioners.
Mr.Varun Chandel, Additional Advocate General, for respondents No. 1 and 2.
of Mr.Sunil Mohan Goel, Advocate, for respondent No. 3.
rt Dr. Lalit K. Sharma, Advocate, for respondents No. 24, 28 to 30, 35 and 37 to 39.
Respondents No. 10, 17, 22, 27, 32 and 36 are ex parte vide order dated 18.11.2021.
Respondents No. 5, 6, 8, 11 to 16, 21, 23, 26, 31 and 33 are ex parte vice order dated 3.8.2021.
Respondents No. 4, 7, 9, 10, 19 and 34 are ex parte vide order dated 21.12.2021.
Mr.Nitin Thakur, Advocate, for the petitioners is not available today due to personal difficulty, as such, matter is adjourned.
List on 1st December, 2023.
(Vivek Singh Thakur), Judge.
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