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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Odisha - Subsection

Section 110(2) in The Orissa Municipal Employees' Pension Rules, 1989

(2)Within fifteen days after the money and information are received under Sub-rule (1) the Administrator of the Fund shall deposit the same in the manner as provided under Rule 107 and cause necessary entry in every month in the Ledger to be opened in respect of each employee.Chapter-XIV Miscellaneous