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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(18) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(18)Examiners/Evaluation Centres, Tabulators/Tabulation Centres shall keep all answer scripts and Registers and other documents ready for submission as soon as their respective works are completed and the Council shall arrange for their collection within one week of completion of the work.