Calcutta High Court
S.S. Salwar Suits Pvt. Ltd vs Welcome Vintrade Pvt. Ltd on 28 March, 2011
Author: I.P. Mukerji
Bench: I.P. Mukerji
CA No.135 of 2011 IN THE HIGH COURT AT CALCUTTA ORIGINAL JURISDICTION ORIGINAL SIDE In the matter of:
S.S. Salwar Suits Pvt. Ltd.
And Welcome Vintrade Pvt. Ltd.
Before:
The Hon'ble Justice I.P. Mukerji Date: 28.03.2011 Appearance:
Ms. Prabha Jain Adv., For the petitioner The Court: The meeting has been held pursuant to my order dated 24th March, 2011.
The scheme was passed unanimously. Therefore, I dispose of this application. The petitioner may take out an application for confirmation within two weeks from date.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I.P. Mukerji, J.) SP/