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[Cites 0, Cited by 1] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Electricity (Supply) Act, 1948

(4)[ Of the members-
(a)one shall be a person who has experience of, and has shown capacity in, commercial matters and administration;
(b)one shall be an electrical engineer with wide experience; and
(c)one shall be a person who has experience of accounting and financial matters in a public utility undertaking, preferably an electricity supply undertaking.]