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State of Tamilnadu - Section

Section 9E in Tamil Nadu Legislator's Pension Rules, 1977

9E. [ Declaration by family pensioner. [Vide G.O. Ms.No. 1397, Public (Establishment-I and Legislature), dated the 21st December 2001.]

- Every family pensioner, shall furnish a life certificate from the Bank in which he/she is having the account or from an Officer of any State or the Central Government having a seal of Office in Form XIV to the Secretary direct, or through the Bank in which his/her pension is credited, or before the 31st March of every year if such a life certificate is not furnished within a period of one year calculated from the first day of April every year, subsequent payment of family pension shall take effect only from the month of receipt of such life certificate.]