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State of Gujarat - Section

Section 9 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

9. Application for admission.

- (i) The Admission committee shall, by advertisement in the prominent newspapers widely circulated m the State, by web-site and by such other means, as it may consider necessary, publish the date of registration, last date of submission of Registration Form, courses offered and such other information as may be necessary in this regard.
(ii)For the purpose of registration, candidate shall be required to make payment of such sum towards the Registration fee, PIN from designated centers as determined by the Admission committee.
(iii)A candidate seeking admission, shall apply on-line on the website of admission committee for the registration of his candidature within the time limit, specified by the Admission committee.
(iv)If candidate has made more than one registration, the registration made at the later stage shall be taken into consideration for admission purpose and the other registrations shall be treated as cancelled.
(v)A candidate; who has registered himself online once and wants to correct/change his data, can do so at the office of admission committee and justify need change with valid documentary evidence.
(vi)The receipt/confirmation can be obtained for the application received online. The applicant shall be given the registration number and date of his application in the receipt and the same shall be used as reference in all future correspondence and also used in the merit list.