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Supreme Court - Daily Orders

Union Of India vs M/S Chote Lal Virendar Kumar Jain on 15 December, 2014

Bench: Chief Justice, A.K. Sikri, R.K. Agrawal

  ITEM NO.40                                COURT NO.1                   SECTION III

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s)               for   Special    Leave    to   Appeal    (C)......CC      No(s).
  20673/2014

  (Arising out of impugned final judgment and order dated 09/04/2014
  in CWP No. 1149/2014 passed by the High Court Of Rajasthan at
  Jaipur)

  UNION OF INDIA AND ORS                                                  Petitioner(s)

                                                     VERSUS

  M/S CHOTE LAL VIRENDAR KUMAR JAIN                                       Respondent(s)

  (with appln. (s) for c/delay in filing SLP)


  Date : 15/12/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE R.K. AGRAWAL


  For Petitioner(s)                   Mr.Tushar Mehta, ASG
                                      Mr.S.A.Haseeb, Adv.
                                      Mr. B. Krishna Prasad,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Dismissed.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.12.15 17:05:37 IST Reason: