Supreme Court - Daily Orders
Union Of India vs M/S Chote Lal Virendar Kumar Jain on 15 December, 2014
Bench: Chief Justice, A.K. Sikri, R.K. Agrawal
ITEM NO.40 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20673/2014
(Arising out of impugned final judgment and order dated 09/04/2014
in CWP No. 1149/2014 passed by the High Court Of Rajasthan at
Jaipur)
UNION OF INDIA AND ORS Petitioner(s)
VERSUS
M/S CHOTE LAL VIRENDAR KUMAR JAIN Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 15/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr.Tushar Mehta, ASG
Mr.S.A.Haseeb, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.12.15 17:05:37 IST Reason: