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State of Tamilnadu - Section

Section 57 in Alagappa University Act, 1985

57. Constitution of Committees.

- All the authorities of the University shall have power to constitute or reconstitute committee and to delegate to them of their powers as they deem fit. Such committee shall, save as otherwise provided, consists of members of the authority concerned and of such other persons, if any, as the authority in each case may think fit.