Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(h) in Screening Test Regulations, 2002 (h)"qualifying examination" means the examination to be qualified to become eligible for admission to MBBS course in India as prescribed In the Graduate Medical Education Regulations, 1997.
