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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(2) in Bihar Education Code, 1961

(2)As a rule, boys should be required to practise open-air drill throughout the year. They may be exempted, however, when it is raining and there is insufficient protection from the weather, or when other conditions are so unfavourable as to make drill undesirable.